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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(c) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019

(c)the conditions for residing in any hostel or other place of residence run or maintained by the University, the levying of charges therefor and other related matters;