Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Gujarat - Subsection Section 37(2) in Gujarat Elementary Education Rules, 2010 (2)The President of the municipality so presiding shall not be at liberty to vote upon, or to make any proposition at the meeting unless he himself is a member of the Education Committee.
