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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(3) in Jammu and Kashmir Medical and Dental Education (Appointment on Academic Arrangement Basis) Rules, 2019

(3)The appointee under these rules shall have to execute an agreement with the Government on the prescribed form appended as Form "A" to these rules.