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State of Tamilnadu - Section

Section 6 in The Madurai City Municipal Corporation Class III Education Service Rules, 1981

6. Qualification in Regional Languages.

- Teachers to be appointed in non-Government Secondary School should have studied the language of the medium of instruction of the school either in the S.S.L.C. Course (in the case of Secondary Grade) or in the B.A., B.Sc, B.Com., Degree Course (in the case of Graduate Trained Assistants) and that this requirement shall also apply to the head of these institutions.