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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 8(3) in The Andaman and Nicobar Islands Excise Regulation, 2012

(3)The Administrator or Excise Commissioner or the Deputy Commissioner, as the case may be, may, by an order, also withdraw from any officer or person any or all the powers so delegated.