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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(1)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)contribution and grants, if any made by the Central or the State Government, including such part of the land revenue collected in the State as determined by the State Government;