Punjab-Haryana High Court
The State Of Haryana And Another vs Ravi Chand Garg And Another on 20 July, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1700 of 2009 (O&M)
The State of Haryana and another
....... Appellants
Versus
Ravi Chand Garg and another
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. D.D. Gupta, Addl. AG, Haryana.
Mr. Adarsh Jain, Advocate for the land owners. RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No.1664 of 2009 The State of Haryana and another Versus Gaje Singh and others the present appeal is dismissed.
(RAJESH BINDAL) 20.07.2010 JUDGE sarita