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[Cites 0, Cited by 0] [Section 3A(2)] [Section 3A] [Entire Act]

Union of India - Subsection

Section 3A(2)(b) in The Art Silk Textiles (Production and Distribution) Control Order, 1962

(b)the stocks of the art silk yarn held by the dealer in the ordinary course of business in the six months immediately preceding the date of the order;