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State of Haryana - Section

Section 76 in Faridabad Complex Administration Building Rules, 1989

76. Drainage of roofs. Sections 43(2), 57(2)(m).

- The roof of every building shall drain into gutters, spouts or through and shall be carried down through adequate number of down pipes without causing dampness in any part of the wall or foundation of the building or any adjacent building. Provided that in the case of detached or semi-detached building not exceeding one storey, in height, rain water pipe, khasi or exposed parnalas may be provided for so long these do not discharge into any public roadway, footpath or on private land of adjoining owner.