Bombay High Court
Surrendra Overseas(Panama) Inc vs Seashell Logistics Pvt Ltd on 29 November, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
Digitally signed
COMMERCIAL EXECUTION APPLICATION NO. 1310 OF 2019
IN
by RUPALI
RUPALI RAJESH
RAJESH WAKODIKAR
WAKODIKAR Date:
2021.11.30
FOREIGN ARBITRATION AWARD DATED 25TH FEBRUARY 2019
15:47:39 +0530
Surrendra Overseas (Panama) INC .. Claimant/Award Holder
v/s.
M/s Seashell Logistics Pvt.Ltd. .. Respondent/Award Debtor
Ms. Naina Jeejeebhoy a/w Ms. Damayanti D. a/w Mr. Suraj Sonawal i/b
Boso Mitra & Co. for the Claimant/Award Holder.
Mr. Rashmin Khandekar a/w Anubhav Dutta and Surat Bahuguna i/b
Tuli & Co. for the Respondent.
CORAM : A. K. MENON, J.
DATED : 29TH NOVEMBER, 2021.
P.C. :
1. Heard learned Counsel for the parties.
2. Stand over to 2nd December, 2021.
(A. K. MENON, J.) 1/1
57. COMEX 1310-2019.odt Wakodikar