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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(2)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)is for the time being disqualified from voting under the provisions of section 84 or any law relating to corrupt practices and other offences in connection with elections;