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State of Uttar Pradesh - Section

Section 9 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(9)[ "Gaon Fund", "Gaon Panchayat", "Gaon Sabha" and "Bhumi Pra-bandhak Samiti" (Land Management Committee) shall have the meanings assigned to them in the United Provinces Panchayat Raj Act, 1947] [Substituted by Section 273 of U.P. Act No. 33 of 1961.];