Allahabad High Court
Naushad Ali And 3 Others vs State Of U.P. And Another on 16 August, 2023
Author: Rajiv Gupta
Bench: Rajiv Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:164806 Court No. - 86 Case :- APPLICATION U/S 482 No. - 11962 of 2023 Applicant :- Naushad Ali And 3 Others Opposite Party :- State of U.P. and Another Counsel for Applicant :- Wahaj Ahmad Siddiqui Counsel for Opposite Party :- G.A. Hon'ble Rajiv Gupta,J.
Order on Time Extension Application.
After some arguments, learned counsel for the applicants has submitted that he does not want to press this Time Extension Application and seeks to withdraw it with liberty to file fresh by annexing the demand draft.
In view of the above, this Time Extension Application is dismissed as withdrawn with the aforesaid liberty.
Order Date :- 16.8.2023 R