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[Cites 0, Cited by 0] [Section 265(1)] [Section 265] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 265(1)(b) in Arunachal Pradesh Municipal Act, 2007

(b)in relation to any land or any structure including building as aforesaid, such land or structure including building as the Municipality may think expedient, outside the regular line or projected regular line of the public street as aforesaid, and