Section 11 in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992
11. Character.
- The character of a candidate for direct recruitment to a post in the Service, must be such as to render him suitable in all respects, for employment in Government service. The appointing authority shall satisfy itself on this point.Note.-Person dismissed by the Union Government or by a State Government or by a Local Authority or a Corporation or Body owned or controlled by Union Government or convicted of an offence involving moral turpitude shall also be ineligible.
