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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(2)(f) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

(f)to arrange for publicity and popularizing of finished products of Khadi and Village industries by opening stores, shops, emporiums or exhibitions and to take similar measures for the purpose ;