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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1)(b) in The Nathdwara Temple Rules, 1973

(b)if such journey is undertaken by rail, an allowance equal to one single fare of the class in which he actually travels plus incidental charges @ of 3.75 N.P. per kilo meter limited to one daily allowance for every period of 24 hours or fraction of 24 hours spent on actual travel by rail.