Section 35(3)(c) in The Indian Electricity Act, 1910

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Union of India - Subsection

Section 35(3)(c) in The Indian Electricity Act, 1910

(c)[] [Clause (a) inserted and the original Clauses (a), (b) and (c) relettered as Clauses (b), (c) and (d) by Act 1 of 1922, Section 16. ] determine the tenure of office of the members of any such Board, and

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Union of India - Subsection

Section 35(3)(c) in The Indian Electricity Act, 1910