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State of Madhya Pradesh - Section

Section 70 in The M.P. Municipal Accounts Rules, 1971

70.

The scale of fodder, etc." to be allowed for each animal shall be fixed by Finance Committee or the Standing Committee. An account of fodder, etc., purchased and issued shall be kept up by the pound keeper in Form No. 58 and submitted monthly for comparison with the pound register and check. The sample entries in the form show how receipts and issues are to be posted.