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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 83(23) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(23)aiding, abetting or taking part or colliding in insurgency shall render him liable for punishment under section 7 or section 16 or both of the Act.