Supreme Court - Daily Orders
Narcotic Control Bureau vs Lakhwinder Singh on 22 November, 2021
Bench: Vineet Saran, Aniruddha Bose
ITEM NO.36 Court 9 (Video Conferencing) SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 5215/2021
(Arising out of impugned final judgment and order dated 08-03-2021
in CRM No. 1175/2021 passed by the High Court Of Punjab & Haryana
At Chandigarh)
NARCOTIC CONTROL BUREAU Petitioner(s)
VERSUS
LAKHWINDER SINGH Respondent(s)
IA No. 84094/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 84089/2021 - EXEMPTION FROM FILING O.T.) Date : 22-11-2021 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE VINEET SARAN HON'BLE MR. JUSTICE ANIRUDDHA BOSE For Petitioner(s) Mr. S.V. Raju, ASG Ms. Sairica Raju, Adv.
Mr. Rajan Kr. Chourasia, Adv. Mr. Annam Venkatesh, Adv. Mr. Arvind Kumar Sharma, AOR Mr. B. V. Balaram Das, AOR For Respondent(s) Mr. Akshay Verma, AOR UPON hearing the counsel the Court made the following O R D E R List after three weeks on a non-miscellaneous day.
Counter affidavit may be filed, in the meantime.Signature Not Verified
(ARJUN BISHT) Digitally signed by SUNIL KUMAR Date: 2021.11.22 (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) 16:50:00 IST Reason: (BRANCH OFFICER) AR-CUM-PS