Karnataka High Court
Ganesha S/O Raju vs State Of Karnataka By Hunsur Town Police on 25 March, 2011
Author: K.Govindarajulu
Bench: K.Govindarajulu
The fine amaunt if any be returned :0 the accu_.3e*fi;«. '~. Bail hondg starxda caricefled. Revision is ailczwed. GH