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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(4) in Bihar Anti Terrorist Squad Rules, 2014

(4)In view of the sensitivity, urgency and confidentiality in Information Technology related works of the ATS, the Inspector General shall be competent to purchase the latest applications and hire the services of the technical experts from the open market.