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State of Haryana - Section

Section 79 in Haryana Panchayati Raj Election Rules, 1994

79. Filling of casual vacancy.

- Casual vacancy of a Panch, Sarpanch, member of Panchayat Samiti, member of Zila Parishad, Chairman, Vice-Chairman, President and Vice-President shall be filled up by election in the manner prescribed for election to the said offices if the unexpired portion of the term of such vacancy is not less than six months.