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[Cites 0, Cited by 0] [Section 305(1)] [Section 305] [Entire Act]

State of Uttar Pradesh - Subsection

Section 305(1)(d) in Uttar Pradesh Municipal Corporation Act, 1959

(d)any addition or alteration is made, to or in, the building or structure upon or over which the sky-sign is erected, fixed or retained, involving the disturbance of the sky-sign or any part thereof;