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State of Madhya Pradesh - Section

Section 7 in Madhya Pradesh Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement Mechanism and related matters of Wind and Solar generating stations) Regulations, 2018

7. Compliance with instructions of Load Dispatch Centre.

- Notwithstanding anything specified in these Regulations, the sellers and the buyers shall strictly follow the instructions of the State Load Dispatch Centre on injection and drawal in the interest of grid security and grid discipline.