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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(xvii) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(xvii)That I have read and understood the object, intent and purpose of the Hawkers and Street Vendors (Registration and Regulation) Bye-laws, 2010, that I have noted all requirements under these bye-laws, and that I fully submit to these bye-laws for full and proper compliance.