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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Bihar - Subsection

Section 91(8) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(8)The State Government, through the Selection Committee constituted under Rule 99 of these rules, shall recommend a panel of names for the non-official members of the State, District and City level Advisory Boards.