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Union of India - Section

Section 18 in The Tezpur University Act, 1993

18. Authorities of the University.

The following shall be the authorities of the University:- (1) the Board of Management;
(2)the Planning and Academic Committee;
(3)the Academic Council;
(4)the Planning Board;
(5)the Boards of Studies;
(6)the Finance Committee; and
(7)such other authorities as may be declared by the Statutes to be the authorities of the University.