Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(3) in Karnataka Shops and Commercial Establishments Act, 1961

(3)It shall come into force on such [date] [Act came into force w.e.f. 1.10.1964 by notification. Text of notification is at the end of the Act.] as the State Government may by notification appoint.