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Constitution Article

Section 27 in THE CONSTITUTION (SEVENTH AMENDMENT) ACT, 1956

27. Amendment of certain provisions relating to ancient and historical monuments etc.-

In each of the following provisions of the Constitution, namely:-
(i)entry 67 of the Union List,
(ii)entry 12 of the State List,
(iii)entry 40 of the Concurrent List, and
(iv)Article 49,
for the words "declared by Parliament by law", the words "declared by or under law made by Parliament" shall be substituted.