Supreme Court - Daily Orders
R. Nagarajan vs State Of Tamil Nadu on 18 April, 2017
Bench: Dipak Misra, R. Banumathi
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
REVIEW PETITION (CRL.) NO.219 OF 2017
IN
SPECIAL LEAVE PETITION (CRL.) NO.3245 OF 2016
R. Nagarajan Petitioner(s)
Versus
State by the Inspector of Police Respondent(s)
Kadathur Police Station,
Erode District, Tamil Nadu
O R D E R
Delay condoned.
We have carefully gone through the Review Petition and the connected papers, but we see no reason to interfere with the order impugned.
The Review Petition is, accordingly, dismissed.
....................J. [Dipak Misra] ....................J. [R. Banumathi] New Delhi April 18, 2017.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.04.20 17:46:31 IST Reason: CHAMBER MATTER SECTION IIC S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(Crl.) No.219/2017 In S.L.P.(Crl) No.3245/2016 R. NAGARAJAN Petitioner(s) VERSUS STATE OF TAMIL NADU Respondent(s) (With appln. (s) for c/delay in filing review petition) Date : 18/04/2017 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MRS. JUSTICE R. BANUMATHI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(Chetan Kumar) (H.S. Parasher) Court Master Court Master (Signed order is placed on the file)