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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(e) in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020

(e)Officers and employees borne on the Authority's cadre and possessing requisite qualification and experience may also be eligible for applying for the posts to be filled on direct recruitment basis.