Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(9)] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(9)(x) in The Police Enhanced Penalties Ordinance, 2005

(x)who gets the benefit of tax remission.] [Inserted vide J&K VAT (Amendment) Act, 2006]