Himachal Pradesh High Court
Niranjan Singh vs . State Of H.P. on 19 July, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Niranjan Singh Vs. State of H.P. .
CWPOA No. 193 of 2019 19.7.2023 Present: Ms.Shabnam, Advocate, vice Mr.Vasu Sood, Advocate, for the petitioner.
Mr.Baldev Negi, Additional Advocate General, for the respondents.
For request made by learned counsel appearing on behalf of petitioner and also on request made by learned Additional Advocate General, enabling him to trace/reconstruct the file, matter is adjourned.
List on 25th July, 2023.
(Vivek Singh Thakur), Judge.
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