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Himachal Pradesh High Court

Niranjan Singh vs . State Of H.P. on 19 July, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Niranjan Singh Vs. State of H.P. .

CWPOA No. 193 of 2019 19.7.2023 Present: Ms.Shabnam, Advocate, vice Mr.Vasu Sood, Advocate, for the petitioner.

Mr.Baldev Negi, Additional Advocate General, for the respondents.

For request made by learned counsel appearing on behalf of petitioner and also on request made by learned Additional Advocate General, enabling him to trace/reconstruct the file, matter is adjourned.

List on 25th July, 2023.

(Vivek Singh Thakur), Judge.

19th July, 2023 (Keshav) ::: Downloaded on - 19/07/2023 21:23:52 :::CIS