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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(6) in The M.P. Bhumi Sudhar Yojana Adhiniyam, 1967

(6)If there is difference of opinion among the members of the District Committee regarding any question under the provisions of this Act, the decision of the majority of the members present shall prevail :Provided that when their opinion is equally divided the Chairman shall have a casting vote.