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[Cites 0, Cited by 0] [Section 276(1)] [Section 276] [Entire Act]

State of Maharashtra - Subsection

Section 276(1)(w) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(w)for regulating the use of public roads and the traffic thereon and for securing cleanliness, safety and order in respect of the same;