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Tripura High Court

Party Name : Birala Singha & Ors vs The State Of Tripura & Ors on 28 March, 2017

Author: S.Talapatra

Bench: S.Talapatra

Case No :WP(C) 0000098/2017


Party Name : BIRALA SINGHA & ORS Vs THE STATE OF TRIPURA & ORS


THE HONBLE MR. JUSTICE S.TALAPATRA


 At the request of Mr. T.D. Majumder, learned G.A. appearing for the respondents, list this

matter on 20th April, 2017.

In the meanwhile, the respondents may file the reply, if any. It is made clear that no further accommodation would be made to the respondents for filing the reply.

Mr. R. Paul, learned counsel appears for the petitioner.

Download Date: 8-05-2017 15:05 1/1