Tripura High Court
Party Name : Birala Singha & Ors vs The State Of Tripura & Ors on 28 March, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :WP(C) 0000098/2017 Party Name : BIRALA SINGHA & ORS Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.TALAPATRA At the request of Mr. T.D. Majumder, learned G.A. appearing for the respondents, list this
matter on 20th April, 2017.
In the meanwhile, the respondents may file the reply, if any. It is made clear that no further accommodation would be made to the respondents for filing the reply.
Mr. R. Paul, learned counsel appears for the petitioner.
Download Date: 8-05-2017 15:05 1/1