Section 3(4) in Chhattisgarh Lok Aayog Adhiniyam, 2002
(4)The Lokayukt shall be a person with experience in administrative and quasi-judicial matters, and shall have functioned at the level of a Secretary to the Government of India or the Chief Secretary to any State Government of India :Provided that the Pramukh Lokayukt, shall have administrative control over the Lok Aayog.
