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[Cites 0, Cited by 0] [Section 38E] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 38E(2) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

(2)The offer document as provided in sub-regulation (1) shall be made available for download on the web sites of stock exchanges where such securities are listed.