Section 21(2)(b) in The M.P. Industrial Employment (Standing Orders) Act, 1961

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State of Madhya Pradesh - Subsection

Section 21(2)(b) in The M.P. Industrial Employment (Standing Orders) Act, 1961

(b)frame standard standing orders for the purpose of this Act and different standard standing orders may be framed for-

(i)different classes of undertakings; and

(ii)different categories of employees;