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State of Karnataka - Section

Section 46 in Visvesvaraya Technological University Act, 1994

46. Savings as to certain examinations.

- Any student who immediately prior to the commencement of this Act, was sitting for a degree of any of the six Universities of the State, established as per the respective Acts, may until such examinations as provided by the University be admitted to the examinations of the Universities of Bangalore, Karnataka, Mysore, Mangalore, Kuvempu and Gulbarga and be conferred the degrees of the Universities for which he qualifies on the result of such examinations.