Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

C.I.T vs M/S Yokogawa India Ltd. on 11 August, 2016

Bench: Ranjan Gogoi, Prafulla C. Pant

                                                                                1


     ITEM NO.103                   COURT NO.5                   SECTION IIIA

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                            CIVIL APPEAL   NO(S).   8498/2013

     C.I.T & ANR                                                APPELLANT(S)

                                           VERSUS

     M/S YOKOGAWA INDIA LTD.                                    RESPONDENT(S)
     (WITH OFFICE REPORT)
          WITH
     C.A. NO. 1098/2016

     C.A. NO. 1099/2016

     C.A. NO. 8489-8490/2013

     C.A. NO. 8492/2013

     C.A. NO. 8494/2013
     (WITH OFFICE REPORT)

     C.A. NO. 8496/2013
     (WITH OFFICE REPORT)

     C.A. NO. 8497/2013
     (WITH OFFICE REPORT)

     C.A. NO. 8499/2013
     (WITH OFFICE REPORT)

     C.A. NO. 8500/2013
     (WITH OFFICE REPORT)

     C.A. NO. 8501/2013
     (WITH OFFICE REPORT)

     C.A. NO. 8502/2013
     (WITH OFFICE REPORT)

     C.A. NO. 8503/2013
     (WITH OFFICE REPORT)
Signature Not Verified


     C.A. NO. 8504/2013
Digitally signed by
VINOD LAKHINA
Date: 2016.08.11

     (WITH OFFICE REPORT)
16:21:26 IST
Reason:
                       2



C.A. NO. 8505/2013
(WITH OFFICE REPORT)

C.A. NO. 8506/2013
(WITH OFFICE REPORT)

C.A. NO. 8507/2013
(WITH OFFICE REPORT)

C.A. NO. 8508/2013
(WITH OFFICE REPORT)

C.A. NO. 8509/2013
(WITH OFFICE REPORT)

C.A. NO. 8510/2013
(WITH OFFICE REPORT)

C.A. NO. 8511/2013
(WITH OFFICE REPORT)

C.A. NO. 8512/2013
(WITH OFFICE REPORT)

C.A. NO. 8513/2013
(WITH OFFICE REPORT)

C.A. NO. 8514/2013
(WITH OFFICE REPORT)

C.A. NO. 8515/2013
(WITH OFFICE REPORT)

C.A. NO. 8516/2013
(WITH OFFICE REPORT)

C.A. NO. 8517/2013
(WITH OFFICE REPORT)

C.A. NO. 8518/2013
(WITH OFFICE REPORT)

C.A. NO. 8519/2013
(WITH OFFICE REPORT)

C.A. NO. 8520/2013
(WITH OFFICE REPORT)
                                          3



C.A. NO. 8521-8522/2013
(WITH OFFICE REPORT)

C.A. NO. 8523/2013
(WITH OFFICE REPORT)

C.A. NO. 8524/2013
(WITH OFFICE REPORT)

C.A. NO. 8525/2013
(WITH OFFICE REPORT)

C.A. NO. 8526/2013
(WITH OFFICE REPORT)

C.A. NO. 8527/2013
(WITH OFFICE REPORT)

C.A. NO. 8528/2013
(WITH OFFICE REPORT)

C.A. NO. 8529-8530/2013
(WITH OFFICE REPORT)

C.A. NO. 8532/2013
(WITH OFFICE REPORT)

C.A. NO. 8533/2013
(WITH OFFICE REPORT)

C.A. NO. 8536/2013
(WITH OFFICE REPORT)

C.A. NO. 8540-8541/2013
(WITH OFFICE REPORT)

C.A. NO. 8542/2013
(WITH OFFICE REPORT)

C.A. NO. 8546/2013
(WITH INTERIM RELIEF AND OFFICE REPORT)

C.A. NO. 8547/2013
(WITH INTERIM RELIEF AND OFFICE REPORT)

C.A. NO. 8548/2013
(WITH INTERIM RELIEF AND OFFICE REPORT)
                                          4



C.A. NO. 8549/2013
(WITH INTERIM RELIEF AND OFFICE REPORT)

C.A. NO. 8551/2013
(WITH OFFICE REPORT)

C.A. NO. 8553/2013
(WITH OFFICE REPORT)

C.A. NO. 8554/2013
(WITH OFFICE REPORT)

C.A. NO. 8555-8556/2013
(WITH OFFICE REPORT)

C.A. NO. 8557/2013
(WITH OFFICE REPORT)

C.A. NO. 8558/2013
(WITH OFFICE REPORT)

C.A. NO. 8559/2013
(WITH OFFICE REPORT)

C.A. NO. 8562/2013
(WITH OFFICE REPORT)

C.A. NO. 8633/2013
(WITH INTERIM RELIEF AND OFFICE REPORT)

C.A. NO. 8922/2013
(WITH OFFICE REPORT)

C.A. NO. 8925/2013
(WITH OFFICE REPORT)

C.A. NO. 8926/2013
(WITH OFFICE REPORT)

C.A. NO. 8927/2013
(WITH OFFICE REPORT)

C.A. NO. 8928/2013
(WITH OFFICE REPORT)

C.A. NO. 4543/2014
(WITH OFFICE REPORT)
                        5



C.A. NO. 7853/2012
(WITH OFFICE REPORT)

C.A. NO. 7854/2012
(WITH OFFICE REPORT)

C.A. NO. 8788/2012
(WITH OFFICE REPORT)

C.A. NO. 8789/2012
(WITH OFFICE REPORT)

C.A. NO. 8790/2012
(WITH OFFICE REPORT)

C.A. NO. 8791/2012
(WITH OFFICE REPORT)

C.A. NO. 8912/2012
(WITH OFFICE REPORT)

SLP(C) NO. 35917/2012
(WITH OFFICE REPORT)

C.A. NO. 147/2013
(WITH OFFICE REPORT)

C.A. NO. 8491/2013
(WITH OFFICE REPORT)

C.A. NO. 8493/2013
(WITH OFFICE REPORT)

C.A. NO. 8495/2013
(WITH OFFICE REPORT)

C.A. NO. 8531/2013
(WITH OFFICE REPORT)

C.A. NO. 8534/2013
(WITH OFFICE REPORT)

C.A. NO. 8535/2013
(WITH OFFICE REPORT)

C.A. NO. 8537/2013
(WITH OFFICE REPORT)
                                          6



C.A. NO. 8538/2013
(WITH OFFICE REPORT)

C.A. NO. 8539/2013
(WITH OFFICE REPORT)

C.A. NO. 8543/2013
(WITH OFFICE REPORT)

C.A. NO. 8544/2013
(WITH OFFICE REPORT)

C.A. NO. 8545/2013
(WITH OFFICE REPORT)

C.A. NO. 8550/2013
(WITH OFFICE REPORT)

C.A. NO. 8552/2013
(WITH OFFICE REPORT)

C.A. NO. 8560/2013
(WITH OFFICE REPORT)

C.A. NO. 8561/2013
(WITH OFFICE REPORT)

C.A. NO. 8563/2013
(WITH INTERIM RELIEF AND OFFICE REPORT)

C.A. NO. 8564/2013
(WITH OFFICE REPORT)

C.A. NO. 8923/2013
(WITH OFFICE REPORT)

C.A. NO. 8924/2013
(WITH OFFICE REPORT)

C.A. NO. 8929/2013
(WITH OFFICE REPORT)

C.A. NO. 8930/2013
(WITH OFFICE REPORT)

C.A. NO. 8931/2013
(WITH OFFICE REPORT)
                                          7



C.A. NO. 9202/2013
(WITH OFFICE REPORT)

SLP(C) NO. 31511/2013
(WITH OFFICE REPORT)

SLP(C) NO. 32318/2013
(WITH OFFICE REPORT)

SLP(C) NO. 36441/2013
(WITH OFFICE REPORT)

SLP(C) NO. 36442/2013
(WITH OFFICE REPORT)

SLP(C) NO. 36443/2013
(WITH OFFICE REPORT)

SLP(C) NO. 977/2014
(WITH INTERIM RELIEF AND OFFICE REPORT)

SLP(C) NO. 2328/2014
(WITH OFFICE REPORT)

C.A. NO. 4293/2014
(WITH OFFICE REPORT)

SLP(C) NO. 5345/2014
(WITH OFFICE REPORT)

SLP(C) NO. 10261/2014
(WITH OFFICE REPORT)

C.A. NO. 10830/2014
(WITH OFFICE REPORT)

SLP(C) NO. 13023/2014
(WITH OFFICE REPORT)

SLP(C) NO. 17645/2014
(WITH OFFICE REPORT)

SLP(C) NO. 22955/2014
(WITH OFFICE REPORT)

SLP(C) NO. 25556/2014
(WITH OFFICE REPORT)
                            8



SLP(C) NO. 28607/2014
(WITH OFFICE REPORT)

SLP(C) NO. 29978/2014
(WITH OFFICE REPORT)

SLP(C) NO. 34486/2014
(WITH OFFICE REPORT)

SLP(C) NO. 34487/2014
(WITH OFFICE REPORT)

C.A. NO. 77/2015
(WITH OFFICE REPORT)

SLP(C) NO. 766/2015
(WITH OFFICE REPORT)

SLP(C) NO. 1179/2015
(WITH OFFICE REPORT)

C.A. NO. 288/2015
(WITH OFFICE REPORT)

SLP(C) NO. 312/2015
(WITH OFFICE REPORT)

C.A. NO. 646-647/2015
(WITH OFFICE REPORT)

SLP(C) NO. 1923/2015
(WITH OFFICE REPORT)

SLP(C) NO. 2373/2015
(WITH OFFICE REPORT)

C.A. NO. 1951/2015
(WITH OFFICE REPORT)

SLP(C) NO. 8391/2015
(WITH OFFICE REPORT)

SLP(C) NO. 8818-8819/2015
(WITH OFFICE REPORT)

SLP(C) NO. 9144/2015
(WITH OFFICE REPORT)
                                                                  9



SLP(C) NO. 10814/2015
(WITH OFFICE REPORT)

SLP(C) NO. 13364/2015
(WITH OFFICE REPORT)

SLP(C) NO. 12558/2015
(WITH OFFICE REPORT)

SLP(C) NO. 13074/2015
(WITH OFFICE REPORT)

SLP(C) NO. 13363/2015
(WITH OFFICE REPORT)

SLP(C) NO. 13840/2015
(WITH APPLN.(S) FOR AMENDMENT OF CAUSE TITLE AND OFFICE REPORT)

SLP(C) NO. 17382/2015
(WITH OFFICE REPORT)

SLP(C) NO. 17384/2015
(WITH OFFICE REPORT)

SLP(C) NO. 17385/2015
(WITH OFFICE REPORT)

SLP(C) NO. 17387/2015
(WITH OFFICE REPORT)

SLP(C) NO. 17379/2015
(WITH OFFICE REPORT)

SLP(C) NO. 19150/2015
(WITH OFFICE REPORT)

SLP(C) NO. 18157/2015
(WITH INTERIM RELIEF AND OFFICE REPORT)

SLP(C) NO. 20515/2015
(WITH INTERIM RELIEF AND OFFICE REPORT)

SLP(C) NO. 21974/2015
(WITH OFFICE REPORT)

SLP(C) NO. 24213/2015
(WITH OFFICE REPORT)
                          10



C.A. NO. 6594/2015
(WITH OFFICE REPORT)

SLP(C) NO. 26484/2015
(WITH OFFICE REPORT)

SLP(C) NO. 26753/2015
(WITH OFFICE REPORT)

SLP(C) NO. 28568/2015
(WITH OFFICE REPORT)

C.A. NO. 8232/2015
(WITH OFFICE REPORT)

C.A. NO. 8229/2015
(WITH OFFICE REPORT)

SLP(C) NO. 3617/2013
(WITH OFFICE REPORT)

SLP(C) NO. 1652/2013
(WITH OFFICE REPORT)

C.A. NO. 9253/2015
(WITH OFFICE REPORT)

C.A. NO. 9250/2015
(WITH OFFICE REPORT)

SLP(C) NO. 31028/2012
(WITH OFFICE REPORT)

C.A. NO. 1097/2016
(WITH OFFICE REPORT)

C.A. NO. 2406-2407/2016
(WITH OFFICE REPORT)

SLP(C) NO. 13024/2014
(WITH OFFICE REPORT)

SLP(C) NO. 11831/2016
(WITH OFFICE REPORT)

C.A. NO. 4427/2016
(WITH OFFICE REPORT)
                                                                  11



SLP(C) NO. 13861/2016
(WITH OFFICE REPORT)

Date : 11/08/2016 These cases were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE RANJAN GOGOI
          HON'BLE MR. JUSTICE PRAFULLA C. PANT

For parties :       Mr. Arijit Prasad, Adv.
                    Ms. Rekha Pandey, Adv.
                    Mr. Wasim Qadri, Adv.
                    Mrs. Anil Katiyar, AOR.

                    Mr. K. V. Mohan, AOR.
                    Mr. R.K. Raghavan, Adv.
                    Mr. K.V. Balakrishnan, Adv.

                    Mr. Satyen Sethi, Adv.
                    Mr./Ms. Arta Trana Panda, Adv.
                    Mr. Mayank Nagi, Adv.
                    Ms. Husnal Syali, Adv.
                    Mr. Rameshwar Prasad Goyal, AOR.

                    Mr.   Pritesh Kapur, Adv.
                    Mr.   Senthil Jagadeesan, AOR.
                    Mr.   Govind Manoharan, Adv.
                    Ms.   Shruti Iyer, Adv.
                    Ms.   Suchitra Kumbhat, Adv.

                    Mr. S. Ganesh, Sr. Adv.
                    Mr. Percy J. Pardiwala, Sr. Adv.
                    Mr. T. Suryanarayan, Adv.
                    Ms. Yugandhara Pawan Jha, Adv.
                    Mr/Ms. Tanmayee Rajkumar, Adv.
                    Mr. Kunal Verma, AOR.
                    Mr./Ms. Prasanna Mohan, Adv.

                    Mr. Santosh Paul, Adv.
                    Mr. Joseph Aristotle S., AOR.
                    Mrs. Priya Aristotle, Adv.
                    Mr. Rajesh Kumar Singh,Adv.
                    Ms. Sheena S., Adv.
                    Ms. Swati Singh, Adv.
                                     12



Mr. Ajay Vohra, Sr. Adv.
Ms. Kavita Jha, AOR.
Mr. Udit Naresh, Adv.

Mr. Ranjit B. Raut, Adv.
Ms. Surbhi Kapoor, Adv.
Ms. Bina Gupta, AOR.

Mr. V. Balachandran, AOR.

Mr.   Percy J. Pardiwala, Sr. Adv.
Mr.   K.K. Chythanya, Adv.
Mr.   S. Sukumaran, Adv.
Mr.   Anand Sukumar, Adv.
Mr.   Bhupesh Kumar Pathak, Adv.
Mr.   Mayank Nagi, Adv.
Ms.   Husnal Syali, Adv.
Ms.   Meera Mathur, AOR.

Mr. Sanjay K., Adv.
Mr. Ramesh Keshwani, Adv.
Mr. R. N. Keshwani, AOR.

Mr.   Percy J. Pardiwala, Sr. Adv.
Mr.   Mukesh Butani, Adv.
Mr.   Vishal Kalra, Adv.
Mr.   S.S. Tomar, Adv.
Mr.   Anil Kumar Gautam, AOR.

Mr. Sachit J, Adv.
Mr. Gautam Swarup, Adv.
Ms. B. Vijayalakshmi Menon, AOR.

Mr. Arvind Datar, Sr. Adv.
Mr. R.N. Karanjawala, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. Jasmeet Singh, Adv.
Mr. A.S. Aman, Adv.
Mr. Manish Sharma, Adv.
M/s. Karanjawala & Co., AOR.

Mr.   Nikhil Nayyar, AOR.
Ms.   Pritha Srikumar Iyer, Adv.
Mr.   N. Sai Vinod, Adv.
Ms.   Smriti Shah, Adv.
Mr.   Divyanshu Rai, Adv.
Ms.   Nayantara Narayan, Adv.
                                     13



Mr. Vasudevan Raghavan, AOR.

For M/s. Parekh & Co., AOR.

Mr. Nageswar Rao, Adv.
Mr. Ambhoj Kumar Sinha, AOR.
Mr. Sandeep S. Karhail, Adv.

Mr. Avinash Kr. Lakhanpal, AOR.

For M/s Ksn & Co., AOR.

Mr. Satpal Singh, AOR.

Mrs. Vandana Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Jivan Ballav Panda, Adv.
For M/s. Khaitan & Co., AOR.

Mr.   Pratap Venugopal, Adv.
Ms.   Surekha Raman, Adv.
Ms.   Niharika, Adv.
Mr.   Anuj Sarma, Adv.
Mr.   Aman Shukla, Adv.
For   M/s. K. J. John & Co., AOR.

Ms. Vandana Anand, Adv.
Mr. Dheeraj Nair, AOR.

Mr. Jay Savla, AOR.
Mr. Abhinav Sharma, Adv.

Mr. Sandeep Devashish Das, AOR.

Mr. Rajesh Mahale, AOR.

Mr. Yoginder Handoo, AOR.
Mr./Ms. Sobhagya Aggarwal, Adv.
Mr./Ms. Darpan Sachdeva, Adv.

Mr. Percy J. Pardiwala, Sr. Adv.
Mr. Rustom B. Hathikhanawala, AOR.

Ms. Prerna Mehta, AOR.
                                                           14



            Mr. M. Srinivas R. Rao, Adv.
            Mr. Arun Devdas, Adv.
            Mrs. Sudha Gupta, AOR.

            Mr.   Tarun Gulati, Adv.
            Mr.   Kishore Kunal, AOR.
            Mr.   Manish Rastogi, Adv.
            Mr.   Shashi Mathews, Adv.
            Mr.   Rony O John, Adv.
            Mr.   Pranav Bansal, Adv.

            Mr.   Mohit Chaudhary, AOR.
            Ms.   Puja Sharma, Adv.
            Ms.   Damini Chawla, Adv.
            Mr.   Kunal Sachdeva, Adv.
            Mr.   Imran Ali, Adv.

            Mr.   Nageswar Rao, Adv.
            Mr.   Sandeep Karhail, Adv.
            Mr.   Pukhrambam Ramesh Kumar, AOR.
            Mr.   Sumit Kumar, Adv.

   UPON hearing the counsel the Court made the following
                         O R D E R

Arguments partly heard. List the matters for further hearing on 24 th August, 2016.

[VINOD LAKHINA] [ASHA SONI] COURT MASTER COURT MASTER