Madras High Court
V. Veeranan vs The Principal Secretary To Government on 11 January, 2019
Author: K.K. Sasidharan
Bench: K.K. Sasidharan, P.D. Audikesavalu
1
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 11.01.2019
CORAM:
THE HONOURABLE MR. JUSTICE K.K. SASIDHARAN
and
THE HONOURABLE MR. JUSTICE P.D. AUDIKESAVALU
W.P. (MD) No. 22707 of 2018
and
W.M.P. (MD) No. 20597 & 20598 of 2018
V. Veeranan ... Petitioner
-vs-
1. The Principal Secretary to Government,
Health and Family Welfare Department,
Secretariat,
Chennai – 600 009.
2. The Director of Medical Education,
No. 162, E.V.R. Periyar Salai,
Kilpauk,
Chennai.
3. The Executive Engineer, (Public Works Department),
Building C & M Division, (Construction and Maintainance)
Medical Works,
Madurai.
4. Assistant Executive Engineer (Public Works Department),
Building C & M Division, (Construction and Maintainance)
Medical Works,
Madurai.
5. The Dean,
Government Rajaji Hospital,
Madurai.
http://www.judis.nic.in
2
6. Balaji ... Respondents
PRAYER : Petition filed under Article 226 of the Constitution of India, 1950,
praying to issue a Writ of Certiorari, calling for the records pertaining to the
impugned tender notification in No. 13/2018 – 2019 dated 05.10.2018 issued
by the Third Respondent published in TAMIL SUDAR news paper dated
07.10.2018 as wells as the order made in letter No. VaPa/EvaA/Ko.Rent/2018
dated 01.11.2018 passed by the Third Respondent and quash the same.
For Petitioner : Mrs. Krishnaveni, Senior Counsel
for Mr. D. Sadiq Raja
For Respondents : Mr. A.K. Basakarapandian
Special Government Pleader
(for R1 to R5)
Mr. Ajmal Khan, Senior Counsel
for P. Athimoolapandian (for R6)
ORDER
(Order of the Court was made by P.D. AUDIKESAVALU, J.) The Learned Counsel appearing for the Petitioner seeks permission of this Court to withdraw the Writ Petition and he has made an endorsement to that effect.
http://www.judis.nic.in 3
2. Recording the same, the Writ Petition is dismissed as withdrawn. No costs. Consequently, the connected Miscellaneous Petitions are closed.
(K.K. SASIDHARAN, J.) (P.D. AUDIKESAVALU, J.) 11.01.2019 vjt Index : Yes / No Internet : Yes / No To
1. The Principal Secretary to Government, Health and Family Welfare Department, Secretariat, Chennai – 600 009.
2. The Director of Medical Education, No. 162, E.V.R. Periyar Salai, Kilpauk, Chennai.
3. The Executive Engineer, (Public Works Department), Building C & M Division, (Construction and Maintainance) Medical Works, Madurai.
4. Assistant Executive Engineer (Public Works Department), Building C & M Division, (Construction and Maintainance) Medical Works, Madurai.
5. The Dean, Government Rajaji Hospital, Madurai.
http://www.judis.nic.in 4 K.K. SASIDHARAN, J.
and P.D. AUDIKESAVALU, J.
vjt W.P. (MD) No. 22707 of 2018 11.01.2019 http://www.judis.nic.in