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Commissioner Of Income Tax, New Delhi vs C.J. International Hotels Ltd. on 15 September, 2016

     ITEM NO.5                              REGISTRAR COURT. 1                     SECTION IIIA

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

     Civil Appeal                   No(s).    7145/2011

     COMMISSIONER OF INCOME TAX, NEW DELHI                                        Appellant(s)

                                                          VERSUS

     C.J. INTERNATIONAL HOTELS LTD.                                               Respondent(s)
     (with office report)


     Date : 15/09/2016 This appeal was called on for hearing today.


     For Appellant(s)

                                             Ms. Prema Singh, Adv.
                                             Ms. Anil Katiyar, Adv.
                                             Mr. B. V. Balaram Das,Adv.


     For Respondent(s)
                                             Mr. Tarun Singh, Adv.
                                             Mr. Rameshwar Prasad Goyal,Adv.


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Last opportunity is granted to the Ld. Counsel for the appellant for filing Ad-valorem court fee within three weeks' time and if court fee is filed, Registry to process the matter for being listed before the Hon'ble Court and if it is not filed, the matter be processed for listing before the Hon'ble Judge in Chambers for further directions alongwith appropriate office report.

(PAWAN DEV KOTWAL) Registrar