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State of Tamilnadu - Section

Section 6 in Tamil Nadu Patta Passbook Act, 1983

6. Entries in the patta pass book to be prima facie evidence of title.

- The entries in the patta book issued by the Tahsildar under section 3 shall be prima facie evidence of title of the person in whose name the patta pass book has been issued to the parcels of land entered in the patta pass book, free of any prior encumbrance, unless otherwise specified therein.