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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(3)(i) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(i)the unspent balance of all monies which has been transferred by Ad hoc Authority to the Jammu and Kashmir Compensatory Afforestation Fund Management and Planning Authority constituted in the State under Notification SRO-354 of 11 November, 2009 ;