Gujarat High Court
State Of Gujarat vs Govindbhai Karshanbhai Parmar on 23 January, 2020
Author: Vikram Nath
Bench: Vikram Nath, A.J. Shastri
C/CA/40084/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/CIVIL APPLICATION NO. 40084 of 2019
In F/LETTERS PATENT APPEAL NO. 40083 of 2019
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F/LETTERS PATENT APPEAL NO. 40085 of 2019
In SPECIAL CIVIL APPLICATION NO. 10052 of 2018
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In SPECIAL CIVIL APPLICATION NO. 19691 of 2006
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C/CA/40084/2019 ORDER
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In SPECIAL CIVIL APPLICATION NO. 17854 of 2017
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THE STATE OF GUJARAT
Versus
SOMABHAI SONABHAI VADI
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Appearance:
GOVERNMENT PLEADER(1) for the Applicant(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH
and
HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 23/01/2020
OFFICE ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH) Office objections to be removed by 24.02.2020 failing which the concerned matter shall stand dismissed for want of prosecution.
(VIKRAM NATH, CJ) (A.J. SHASTRI, J) P. SUBRAHMANYAM Page 3 of 3 Downloaded on : Fri Mar 13 21:34:57 IST 2020