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[Cites 0, Cited by 0] [Section 173(2)] [Section 173] [Entire Act]

State of West Bengal - Subsection

Section 173(2)(xvi) in The West Bengal Motor Vehicles Rules, 1989

(xvi)refuse on demand being made by the driver or conductor or a police officer, when reasonably suspected of contravening any of the provisions of this rule, to give his correct name and address to such driver or conductor, or police officer, or