Delhi High Court - Orders
Nvs Retired Employees Association vs Union Of India & Ors on 18 January, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 736/2024
NVS RETIRED EMPLOYEES ASSOCIATION ..... Petitioner
Through: Ms. Shashi Kiran, Ms. Sadhana
Sandhu, Ms. Sangeeta Bhalla, Ms.
Usha Mishra and Ms. Akanksha
Birthare, Advocates
versus
UNION OF INDIA & ORS ..... Respondent
Through: Mr. Anshuman, SPC with Mr. Piyush
Ahluwalia, Advocate for R-1 & 2.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 18.01.2024 (The proceeding has been conducted through Hybrid Mode)
1. This is a writ petition under Article 226 of the Constitution of India seeking the following prayers:-
"i) To issue a writ of mandamus or any other appropriate writ, order, or direction, directing the Government of India to extend the Pension Scheme under the 1972 Rules to all the NVS employees, even who joined prior to 01.01.2004.
ii) To grant any other relief or order that this Hon'ble Court deems fit and just in the interest of justice and equity."
2. Issue notice.
3. Notice accepted by Mr. Anshuman, learned counsel for respondent This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 23:21:03 nos. 1 and 2.
4. On taking steps by the petitioner within a week, notice be served upon respondent no.3 - Commissioner, Navodaya Vidyalaya Samiti, by all permissible modes.
5. Counter affidavit be filed within six weeks with an advance copy to learned counsel for the petitioner. Rejoinder, thereto if any, within four weeks thereafter with an advance copy to learned counsel for the respondents.
6. List before the Registrar on 24.04.2024 for completion of pleadings.
TUSHAR RAO GEDELA, J JANUARY 18, 2024 Aj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 23:21:03